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Supreme Court - Daily Orders

Gujarat Narmada Valley Fertilizers Co ... vs Cce on 15 April, 2014

úITEM NO.39                       COURT NO.3                   SECTION III


               S U P R E M E        C O U R T   O F    I N D I A
                                 RECORD OF PROCEEDINGS

Petition(s) for Special Leave to Appeal (Civil) No(s).9101/2014

(From the judgement and order         dated 04/12/2013                    in   TA
No.997/2013 of the HIGH COURT OF GUJARAT AT AHMEDABAD)


GUJARAT NARMADA VALLEY FERTILIZERS CO.LT                           Petitioner(s)

                       VERSUS

CCE &     CUSTOMS, VADODARA-II                                 Respondent(s)

(With prayer for interim relief and office report )


Date: 15/04/2014          This   Petition      was   called   on    for   hearing
today.


CORAM :
            HON’BLE MR. JUSTICE H.L. DATTU
            HON’BLE MR. JUSTICE S.A. BOBDE



For Petitioner(s)         Mr.Amar Dave, Adv.
                          Mr. P.S.Sudheer,Adv.
                          Mr.Anshul Gupta, Adv.


For Respondent(s)



               UPON hearing counsel the Court made the following
                                   O R D E R

Notice.

Tag with C.A.Nos.4189-4196 of 2010.

(G.V.Ramana) (Vinod Kulvi) Court Master Asstt.Registrar