Supreme Court - Daily Orders
Gujarat Narmada Valley Fertilizers Co ... vs Cce on 15 April, 2014
úITEM NO.39 COURT NO.3 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil) No(s).9101/2014
(From the judgement and order dated 04/12/2013 in TA
No.997/2013 of the HIGH COURT OF GUJARAT AT AHMEDABAD)
GUJARAT NARMADA VALLEY FERTILIZERS CO.LT Petitioner(s)
VERSUS
CCE & CUSTOMS, VADODARA-II Respondent(s)
(With prayer for interim relief and office report )
Date: 15/04/2014 This Petition was called on for hearing
today.
CORAM :
HON’BLE MR. JUSTICE H.L. DATTU
HON’BLE MR. JUSTICE S.A. BOBDE
For Petitioner(s) Mr.Amar Dave, Adv.
Mr. P.S.Sudheer,Adv.
Mr.Anshul Gupta, Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Notice.
Tag with C.A.Nos.4189-4196 of 2010.
(G.V.Ramana) (Vinod Kulvi) Court Master Asstt.Registrar