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[Cites 0, Cited by 0] [Section 106(2)] [Section 106] [Entire Act]

Union of India - Subsection

Section 106(2)(a) in The Code of Criminal Procedure, 1973

(a)any offence punishable under Chapter VIII of the Indian Penal Code (45 of 1860), other than an offence punishable under section l53-A or section 153-B or section 154 thereof;