Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 25 in Gujarat Elementary Education Rules, 2010 25. Set up of mechanisms for periodic training and regular assessment. - GCERT will set up mechanisms for periodic training and regular assessment of the performance of CRCs and BRCs.
