Bombay High Court
Dvb Group Merchant Bank (Asia) Ltd vs M. V. Malaviya Twenty Three Imo No ... on 3 January, 2020
Author: K.R. Shriram
Bench: K.R. Shriram
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
NOTICE OF MOTION (SUITS) NO. 2447 OF 2019
In
ADMIRALTY SUITS 41 OF 2015
Dvb Group Merchant Bank (asia) Ltd ....Petitioner
V/S
M. V. Malaviya Twenty Three Imo No 9299082 ....Respondent
And 21 Ors Mr. Rahul Narichania, Senior Advocate a/w Ms. Pratiksha Avhad and Mr. Pranav Nair i/b M/s. Mulla and Mulla and Craigie Blunt and Caroe for Plaintiff; Mr. Kunal Gaikwad for Defendant Nos. 9 to 22; Mr. Mahendhar Aithe, Company Prosecutor present.
CORAM : K.R. SHRIRAM, J
DATE : 3rd January, 2020
P.C. :
Stand over to 10/01/2020
( ASSOCIATE )
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