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Bombay High Court

Dvb Group Merchant Bank (Asia) Ltd vs M. V. Malaviya Twenty Three Imo No ... on 3 January, 2020

Author: K.R. Shriram

Bench: K.R. Shriram

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

      NOTICE OF MOTION (SUITS) NO. 2447 OF 2019
                         In
            ADMIRALTY SUITS 41 OF 2015

 Dvb Group Merchant Bank (asia) Ltd            ....Petitioner
            V/S
 M. V. Malaviya Twenty Three Imo No 9299082 ....Respondent

And 21 Ors Mr. Rahul Narichania, Senior Advocate a/w Ms. Pratiksha Avhad and Mr. Pranav Nair i/b M/s. Mulla and Mulla and Craigie Blunt and Caroe for Plaintiff; Mr. Kunal Gaikwad for Defendant Nos. 9 to 22; Mr. Mahendhar Aithe, Company Prosecutor present.

      CORAM :       K.R. SHRIRAM, J
      DATE :        3rd January, 2020
 P.C. :
   Stand over to 10/01/2020



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