Madhya Pradesh High Court
Maa Kailadevi Institute Thr. vs The Jiwaji University Thr. on 31 October, 2017
1
WRIT PETITIONS NO. 3462/2017, 3480/2017,
3500/2017, 3553/2017, 3719/2017, 3771/2017,
3802/2017, 3844/2017, 3845/2017, 3846/2017,
3847/2017, 3849/2017, 3866/2017, 3962/2017,
4089/2017, 4259/2017 & 4260/2017.
31.10.2017
Petitioner through their respective counsel.
Respondent-Jiwaji University by Shri Anil Sharma and
Shri Ajay Kumar Chaturvedi, Advocates in their respective writ petitions.
Respondent-NCTE by Shri R.P.Singh, Advocate. Respondent-University Grant Commission by Shri Vivek Khedkar and Shri Vinod Kumar Sharma in their respective writ petitions.
As prayed for on behalf of the parties, let the batch of these writ petitions be posted in the week commencing 20th November, 2017.
(Sanjay Yadav) (S.K.Awasthi)
Judge Judge
(yog)