Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Himachal Pradesh - Subsection Section 4(18) in The Himachal Pradesh Land Revenue Act, 1953 (18)[ "State Government" means the Governor of the State of Himachal Pradesh] [Substituted by section 2 of HP. Act 11 of 1955.]
