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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(2) in Rajasthan State Road Transport Service(Prevention of Ticketless Travel) Act, 1975

(2)The excess charge referred to in sub-section (1) shall be a sum equivalent to the ordinary single fare referred to in that sub-section or five hundred rupees whichever is greater.