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[Cites 0, Cited by 0] [Section 7C] [Entire Act]

State of Haryana - Subsection

Section 7C(1) in Punjab Cinemas (Regulation) Act, 1952

(1)Notwithstanding anything contained in section 56 of the Indian Easements Act, 1882, a ticket for admission to a cinematograph exhibition shall not be re- sold for profit by the purchaser thereof.