Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 11 in Sri Venkatesware Institute of Medical Science University Act, 1995 11. [ Executive Board. [Substituted by Act No. 9 of 2013, dated 5.7.2013.] - There shall be an Executive Board consisting of the following members, namely:-
