Delhi High Court - Orders
Malvika Kaura vs State on 19 October, 2023
Author: Swarana Kanta Sharma
Bench: Swarana Kanta Sharma
$~39 to 45
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ BAIL APPLN. 739/2013 & CRL.M.A. 17932/2022
MALVIKA KAURA ..... Petitioner
Through: Mr. Ankush Narang, Ms. Uditi Bali,
Ms. Saumya Pandotra and Mr.
Snehasish Pyne, Advocates
versus
STATE ..... Respondent
Through: Mr. Manoj Pant, APP for the State
with SI Shubhendu Sharma, P.S.
EOW.
(40)
+ BAIL APPLN. 751/2013 & CRL.M.A. 17931/2022
MALINI SEHGAL ..... Petitioner
Through: Mr. Ankush Narang, Ms. Uditi Bali,
Ms. Saumya Pandotra and Mr.
Snehasish Pyne, Advocates
versus
STATE ..... Respondent
Through: Mr. Manoj Pant, APP for the State
with SI Shubhendu Sharma, P.S.
EOW.
(41)
+ BAIL APPLN. 783/2013 & CRL.M.A. 13054/2022
M M SEHGAL ..... Petitioner
Through: Mr. Ankush Narang, Ms. Uditi Bali,
Ms. Saumya Pandotra and Mr.
Snehasish Pyne, Advocates
versus
STATE ..... Respondent
Through: Mr. Manoj Pant, APP for the State
with SI Shubhendu Sharma, P.S.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 22/10/2023 at 02:32:35
EOW.
(42)
+ CRL.M.C. 2987/2019
M/S NIMBIT BUILDCON PRIVATE LIMITED ..... Petitioner
Through: Mr. Rajiv Singh and Mr. T. Singh,
Advocates
versus
STATE & ANR. ..... Respondents
Through: Mr. Manoj Pant, APP for the State
with SI Shubhendu Sharma, P.S.
EOW.
Mr. Ankush Narang, Ms. Uditi Bali,
Ms. Saumya Pandotra and Mr.
Snehasish Pyne, Advocates for R-2.
(43)
+ CRL.M.C. 2988/2019
M/S NIMBIT BUILDCON PRIVATE LIMITED ..... Petitioner
Through: Mr. Rajiv Singh and Mr. T. Singh,
Advocates
versus
STATE & ANR. ..... Respondents
Through: Mr. Manoj Pant, APP for the State
with SI Shubhendu Sharma, P.S.
EOW.
Mr. Ankush Narang, Ms. Uditi Bali,
Ms. Saumya Pandotra and Mr.
Snehasish Pyne, Advocates for R-2.
(44)
+ CRL.M.C. 2993/2019
M/S NIMBIT BUILDCON PRIVATE LIMITED ..... Petitioner
Through: Mr. Rajiv Singh and Mr. T. Singh,
Advocates
versus
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 22/10/2023 at 02:32:35
STATE & ANR. ..... Respondents
Through: Mr. Manoj Pant, APP for the State
with SI Shubhendu Sharma, P.S.
EOW.
Mr. Ankush Narang, Ms. Uditi Bali,
Ms. Saumya Pandotra and Mr.
Snehasish Pyne, Advocates for R-2.
(45)
+ CRL.M.C. 3004/2019
M/S NIMBIT BUILDCON PRIVATE LIMITED ..... Petitioner
Through: Mr. Rajiv Singh and Mr. T. Singh,
Advocates
versus
STATE & ANR. ..... Respondents
Through: Mr. Manoj Pant, APP for the State
with SI Shubhendu Sharma, P.S.
EOW.
Mr. Ankush Narang, Ms. Uditi Bali,
Ms. Saumya Pandotra and Mr.
Snehasish Pyne, Advocates for R-2.
CORAM:
HON'BLE MS. JUSTICE SWARANA KANTA SHARMA
ORDER
% 19.10.2023
1. Learned counsel for petitioner states that main counsel is not available today.
2. At request, re-notify on 09.02.2024.
3. The order be uploaded on the website forthwith.
SWARANA KANTA SHARMA, J OCTOBER 19, 2023/zp Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/10/2023 at 02:32:36