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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Tamilnadu - Subsection

Section 11(5) in Tamil Nadu Electricity (Reorganisation and Reforms) Transfer Scheme, 2010

(5)The expenses incurred by the TNEB Limited will be reimbursed on actual basis by Tangedco and Tantransco in the proportion determined by the Chairman TNEB Ltd in consultation with Tangedco & Tantransco.