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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(1) in The M.P. Motor Vehicles Rules, 1994

(1)A certificate for authorisation to drive a transport vehicle shall be made in Form M.P.M.V.R.-1 (ATVA) alongwith :-
(a)the driving licence issued in Form 6 or 7 of the Central Rules; and
(b)the fee as specified in Rule 24.