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[Cites 0, Cited by 1] [Section 33] [Entire Act]

State of West Bengal - Subsection

Section 33(3) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(3)Depending upon the nature of service sub-facilities offered, such Outpatient based Facilities mentioned in sub-rule (2), shall be further classified into following mutually exclusive sub-categories which include: (i) Solo clinic; (ii) Polyclinic; (iii) Dental Clinic; (iv) Refraction clinic; (v) Physiotherapy Clinic; (vi) Acupuncture clinic (vii) Occupational therapy Clinic; (viii) Counseling Centre; (ix) Wellness/Fitness centre/clinic; (x) any other clinic or OPD based service centre as may be notified.