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Kerala High Court

Suresh P.P vs State Of Kerala Represented By Its ... on 16 January, 2025

Author: T.R.Ravi

Bench: T.R.Ravi

                                                      2025:KER:3211
WP(C) NOS.15296, 17782, 27230 and 42396 OF 2024

                                      1
             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

                THE HONOURABLE MR. JUSTICE T.R.RAVI

  THURSDAY, THE 16TH DAY OF JANUARY 2025 / 26TH POUSHA, 1946

                       WP(C) NO. 15296 OF 2024

PETITIONER:

             SURESH P.P
             AGED 65 YEARS
             S/O RAGAVAN.P.P.(LATE), RASMI NILAYAM ,CHEEMENI,
             CHERUVATHUR, KASARGOD DIST., PIN - 671313


             BY ADV BIJU.P.N.


RESPONDENTS:

     1       STATE OF KERALA REPRESENTED BY ITS SECRETARY
             GOVERNMENT SECRETARIAT LAND REVENUE DEPARTMENT,
             THIRUVANANTHAPURAM ., PIN - 695001

     2       THE THAHASILDAR
             TALUK OFFICE, PAYYANNUR, KANNUR DISTRICT ., PIN -
             673307

     3       VILLIAGE OFFICER
             ALAPADAMBU VILLAGE OFFICE , PAYYANNUR TALUK ,
             KANNUR., PIN - 673307

             SRI. RAJEEV JYOTHISH GEORGE. GP.


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 16.01.2025, ALONG WITH WP(C).17782/2024, 27230/2024 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                             2025:KER:3211
WP(C) NOS.15296, 17782, 27230 and 42396 OF 2024

                                      2

            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

               THE HONOURABLE MR. JUSTICE T.R.RAVI

  THURSDAY, THE 16TH DAY OF JANUARY 2025 / 26TH POUSHA, 1946

                       WP(C) NO. 17782 OF 2024

PETITIONER:

            ABARAHAM .T.E
            AGED 81 YEARS
            S/O EPPAN. T.K , THUNDIYIL(H).,VALICHAMTHOD,P.O,
            ARAVANCHAL ,AMBALAPDAMBA,KANNUR .DISTRICT, PIN -
            670307


            BY ADV BIJU.P.N.
RESPONDENTS:

     1      STATE OF KERALA REPRESENTED BY ITS SECRETARY
            LAND REVENUE DEPARTMENT, THIRUVANANTHAPURAM ., PIN
            - 695001

     2      THE THAHASILDAR
            TALUK OFFICE, PAYYANNUR, KANNUR DISTRICT., PIN -
            670301

     3      VILLIAGE OFFICER
            ALAPADAMBU VILLAGE OFFICE , PAYYANNUR TALUK,
            KANNUR., PIN - 670306

            SRI.RAJEEV JYOTHISH GEORGE, GP


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   16.01.2025,    ALONG   WITH   WP(C).15296/2024   AND     CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                                             2025:KER:3211
WP(C) NOS.15296, 17782, 27230 and 42396 OF 2024

                                      3

            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

               THE HONOURABLE MR. JUSTICE T.R.RAVI

  THURSDAY, THE 16TH DAY OF JANUARY 2025 / 26TH POUSHA, 1946

                       WP(C) NO. 27230 OF 2024

PETITIONER:

            RAGAVAN
            AGED 57 YEARS
            S/O KANNAN. P.V, CHARUVATHOOR VEETIL, VALLICHAM
            THODE ,ARAVANCHAL P.O., KANNUR DIST, PIN - 670351


            BY ADV BIJU.P.N.


RESPONDENTS:

     1      STATE OF KERALA
            REPRESENTED BY ITS SECRETARY, LAND REVENUE
            DEPARTMENT, THIRUVANTHAPURAM, PIN - 695001

     2      THE THAHASILDAR,
            TALUK OFFICE, PAYYANNUR, KANNUR DISTRICT, PIN -
            670307

     3      VILLAGE OFFICER
            ALAPADAMBU VILLAGE OFFICE , PAYYANNUR TALUK ,
            KANNUR, PIN - 670307

            SRI.RAJEEV JYOTHISH GEORGE, GP


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   16.01.2025,    ALONG   WITH   WP(C).15296/2024   AND     CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                                      2025:KER:3211
WP(C) NOS.15296, 17782, 27230 and 42396 OF 2024

                                      4

            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

               THE HONOURABLE MR. JUSTICE T.R.RAVI

  THURSDAY, THE 16TH DAY OF JANUARY 2025 / 26TH POUSHA, 1946

                       WP(C) NO. 42396 OF 2024

PETITIONER:

            MADUSOODANAN.K.P
            AGED 45 YEARS
            S/O KUTHIRUKARAN RAMAN RESIDING AT POTHANKANDAM
            HOUSE , PETTIKUNDU P.O, CHERUVATHUR, KASARAGOD
            POWER OF ATTORNEY HOLDER REPRESENTED BY THE SAJITHA
            .M. , AGED 36, W/O MADUSOODANAN.K.P , MATHAN (H)
            ,VELICHAMTHODE , CRPF CAMP ,ARAVANCHAL . P.O. ,
            PERINGOME , KANNUR .DIST ,, PIN - 670353


            BY ADVS.
            BIJU.P.N.
            VIPIN VARGHESE K.


RESPONDENTS:

     1      STATE OF KERALA REPRESENTED BY ITS SECRETARY
            LAND REVENUE DEPARTMENT, THIRUVANANTHAPURAM, PIN -
            695001

     2      THE THAHASILDAR,
            TALUK OFFICE, PAYYANNUR, KANNUR DISTRICT ., PIN -
            673001

     3      VILLIAGE OFFICER
            ALAPADAMBU VILLAGE OFFICE , PAYYANNUR TALUK ,
            KANNUR., PIN - 673101

            SRI.RAJEEV JYOTHISH GEORGE, GP
                                                             2025:KER:3211
WP(C) NOS.15296, 17782, 27230 and 42396 OF 2024

                                      5

      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   16.01.2025,    ALONG   WITH   WP(C).15296/2024   AND     CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                                     2025:KER:3211
WP(C) NOS.15296, 17782, 27230 and 42396 OF 2024

                                      6


                            T.R. RAVI, J.
            --------------------------------------------
    W.P(C). Nos. 15296, 17782, 27230 and 42396 of 2024
                --------------------------------------------
          Dated this the 16th day of January, 2025

                             JUDGMENT

The petitioners in all these cases are persons who are holding properties in different Survey Numbers in the same Village in Payyannur Taluk. The petitioners, based on their respective titles have been paying tax for the properties after mutation was effected. They had applied for possession certificates which has been refused. The refusal was on the ground that these are all properties which are exempted under Section 81 of the Kerala Land Reforms Act, 1963. This Court, in similar cases in the very same Village, has issued directions for issuance of possession certificate relying on the judgment in Kinallur Rock Sand vs. State of Kerala [2021 (2) KLT 351] which has been affirmed by the Hon'ble Supreme Court. I do not find any reason to take a different view in these cases.

2025:KER:3211 WP(C) NOS.15296, 17782, 27230 and 42396 OF 2024 7 These writ petitions are hence allowed. The Village Officer, Alapadambu Village, Payyannur Taluk is directed to issue possession certificate to the petitioners as applied for. It is made clear that the issuance of the possession certificate will not stand in the way of the Government for initiating ceiling proceedings against the properties of the petitioners, if so warranted.

Sd/-

T.R.RAVI JUDGE LEK 2025:KER:3211 WP(C) NOS.15296, 17782, 27230 and 42396 OF 2024 8 APPENDIX OF WP(C) 15296/2024 PETITIONER EXHIBITS Exhibit P1 A COPY OF THE PURCHASE DEED DATED 5-2- 2020 Exhibit P2 A TRUE COPY OF THE THANDAPPER ACCOUNT DATED 16.2.2018 Exhibit P3 A TRUE COPY OF THE LAND RECEIPTS DATED 26.5.2023 Exhibit P4 A COPY OF THE ORDER DATED 19-1-2024A COPY OF THE ORDER DATED 19-1-2024 Exhibit P5 A COPY OF THE JUDGMENT IN WC NO 25647/2023 DATED 6.12.2023 2025:KER:3211 WP(C) NOS.15296, 17782, 27230 and 42396 OF 2024 9 APPENDIX OF WP(C) 17782/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE GIFT DEED DATED 26-04- 2010 Exhibit P2 TRUE COPY OF THE TAX RECEIPTS DATED 15.1.2024 Exhibit P3 TRUE COPY OF THE ORDER NO 28/2024 DATED 31.1.2024 Exhibit P4 TRUE COPY OF THE JUDGMENT IN WPC NO 25647/2023 DATED 6.12.2023 2025:KER:3211 WP(C) NOS.15296, 17782, 27230 and 42396 OF 2024 10 APPENDIX OF WP(C) 27230/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE PURCHASE DEED DATED 5-4- 2010 Exhibit P2 TRUE COPY OF THE LAND TAX DATED 4.5-2023 Exhibit P3 TRUE COPY OF THE ORDER NO 16/24 DATED 25- 1-2024 Exhibit P4 TRUE COPY OF JUDGMENT IN W.P(C) 6805/202 ISSUED BY THIS HON'BLE COURT DATED 16.03.2023 2025:KER:3211 WP(C) NOS.15296, 17782, 27230 and 42396 OF 2024 11 APPENDIX OF WP(C) 42396/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE PURCHASE DEED DATED 24- 7- 2011 Exhibit P2 TRUE COPY OF THE PURCHASE DEED Exhibit P3 TRUE COPY OF THE LAND TAX RECEIPT DATED 2.5.2023 Exhibit P4 TRUE COPY OF THE ORDER NO 22/2024 DATED 25.1.2024 Exhibit P5 TRUE COPY OF THE JUDGMENT IN WPC NO 32965/2024 DATED 28.10.2024