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State of Haryana - Section

Section 507 in Punjab Jail Manual

507. Entries to be made by the Superintenden.

- On the history-ticket of every convict the Superintendent shall record -
(a)any special order he may have to give relative to any prisoner, e.g., the imposition or removal of fetters, permission to hold an interview or write a letter, separation by night &c,
(b)the award of every punishment,
(c)sanction for employment on extra-mural work,
(d)promotion to the grade of convict-watchman, convict-overseer or convict-warder, and,
(e)the award of special remission.