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[Cites 0, Cited by 5] [Section 55] [Entire Act]

Union of India - Subsection

Section 55(3) in Gold (Control) Act, 1968

(3)No licensed dealer or refiner and no certified goldsmith shall, in his capacity as licensed dealer or refiner, either own or have in his possession, custody or control any gold which has not been included in the accounts referred to in sub-section (1).