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Supreme Court - Daily Orders

M/S. Merino Panel Products Ltd. vs Designated Authority on 1 April, 2016

ä     ITEM NO.33                                 COURT NO.8                       SECTION III

                                     S U P R E M E C O U R T O F              I N D I A
                                             RECORD OF PROCEEDINGS

                      Petition(s) for Special Leave to Appeal (C)               No(s).7765/2016

     (Arising out of impugned final judgment and order dated 27/11/2015
     in FO No. 53541/2015 passed by the Central Excise Service Tax
     Appellate Tribunal)

     M/S MERINO PANEL PRODUCTS LTD                                                Petitioner(s)

                                                        VERSUS

     DESIGNATED AUTHORITY AND ORS                                                 Respondent(s)

     (with appln.(s) for permission to take on record addl. Documents
     and exemption from filing legible copies of dim annexures and
     office report)

     Date : 01/04/2016 This petition was called on for hearing today.

     CORAM :
                            HON’BLE MR. JUSTICE MADAN B. LOKUR
                            HON’BLE MR. JUSTICE N.V. RAMANA

     For Petitioner(s)                   Mr.   V. Lakshmikumaran, Adv.
                                         Mr.   Atul Gupta, Adv.
                                         Mr.   T.D. Satish, Adv.
                                         Mr.   Ankur Sharma, Adv.
                                         Mr.   M. P. Devanath, AOR
                                         Ms.   L. Charnaya, Adv.

     For Respondent(s)                   Ms. Praveena Gautam, Adv.
                                         Mr. Rajesh Sharma, Adv.
                                         Ms. Reena Khair, Adv.


                          UPON hearing the counsel the Court made the following
                                                O R D E R

List the matter after two weeks.

Paper books of SLP(C) No.1795 of 2009 and Civil Appeal Nos.3498-3500 of 2004 be placed with this matter Signature Not Verified on the next date of hearing.

Digitally signed by
SANJAY KUMAR
Date: 2016.04.02
13:11:20 IST
Reason:



                          (SANJAY KUMAR-I)                                    (JASWINDER KAUR)
                             AR-CUM-PS                                         COURT MASTER