Supreme Court - Daily Orders
M/S. Merino Panel Products Ltd. vs Designated Authority on 1 April, 2016
ä ITEM NO.33 COURT NO.8 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).7765/2016
(Arising out of impugned final judgment and order dated 27/11/2015
in FO No. 53541/2015 passed by the Central Excise Service Tax
Appellate Tribunal)
M/S MERINO PANEL PRODUCTS LTD Petitioner(s)
VERSUS
DESIGNATED AUTHORITY AND ORS Respondent(s)
(with appln.(s) for permission to take on record addl. Documents
and exemption from filing legible copies of dim annexures and
office report)
Date : 01/04/2016 This petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE MADAN B. LOKUR
HON’BLE MR. JUSTICE N.V. RAMANA
For Petitioner(s) Mr. V. Lakshmikumaran, Adv.
Mr. Atul Gupta, Adv.
Mr. T.D. Satish, Adv.
Mr. Ankur Sharma, Adv.
Mr. M. P. Devanath, AOR
Ms. L. Charnaya, Adv.
For Respondent(s) Ms. Praveena Gautam, Adv.
Mr. Rajesh Sharma, Adv.
Ms. Reena Khair, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List the matter after two weeks.
Paper books of SLP(C) No.1795 of 2009 and Civil Appeal Nos.3498-3500 of 2004 be placed with this matter Signature Not Verified on the next date of hearing.
Digitally signed by SANJAY KUMAR Date: 2016.04.02 13:11:20 IST Reason: (SANJAY KUMAR-I) (JASWINDER KAUR) AR-CUM-PS COURT MASTER