Delhi High Court - Orders
Lac R N Bijarniya vs Union Of India & Ors on 9 October, 2023
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
$~33 to 37
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 6108/2021
LAC R N BIJARNIYA ..... Petitioner
Through: Mr. Anurag, Advocate.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Vikrant N Goyal with Ms. Ayushi
Garg, Mr. Sarthak Saxena and
Mr.Rohit Gupta, Advocates.
34
+ W.P.(C) 306/2022 & CM APPL. 23886/2023
LAC DEEPAK KUMAR SANODIYA (914065-G)..... Petitioner
Through: Mr.Bharat Singh, Dr. Abhay
Upadhaya, Mr.B.P. Vaishnav &
Ms.Birjesh Sharma, Advocates.
versus
UNION OF INDIA AND OTHERS ..... Respondents
Through: Ms.Manisha Agrawal Narain, CGSC
with Ms.Rakshita Goyal &
Mr.Sandeep Singh Somaria,
Advocates.
35
+ W.P.(C) 5912/2022
LAC ARUN KUMAR ..... Petitioner
Through: Ms. Chhavi Yadav and Ms. Eti,
Advocates for Mr. Ajit Kakkar,
Advocate.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr.Pavan Naran, Mr. HImanshu Sethi
and Ms. Aishwarya Chhabra,
Advocates for UOI.
36
+ W.P.(C) 7269/2022
LAC RAJESH ..... Petitioner
Through: Ms. Chhavi Yadav and Ms. Eti,
Advocates for Mr. Ajit Kakkar,
W.P.(C) 6108/2021 & connected matters 1
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 10/10/2023 at 22:09:53
Advocate.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Subhash Tanwar, CGSC with
Mr.Sandeep Mishra & Mr. Ashish
Choudhary, Advocates for UOI.
37
+ W.P.(C) 12182/2022
ASHISH MISHRA & ANR. ..... Petitioners
Through: Mr. Madhav Bhatia, Mr. Aditya
Pandey, Mr. Prakash Pandey and
Mr.Shreshth Arya, Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Anurag Ahluwalia and
Mr.Abhigyan Siddhant, Advocates for
respondent Nos. 1 to 7/ UOI.
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
HON'BLE MR. JUSTICE MANOJ JAIN
ORDER
% 09.10.2023
List on 16.11.2023.
SANJEEV SACHDEVA, J
MANOJ JAIN, J
OCTOBER 9, 2023/kd
W.P.(C) 6108/2021 & connected matters 2
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 10/10/2023 at 22:09:53