Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Lac R N Bijarniya vs Union Of India & Ors on 9 October, 2023

Author: Sanjeev Sachdeva

Bench: Sanjeev Sachdeva

                                    $~33 to 37
                                    *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +     W.P.(C) 6108/2021
                                          LAC R N BIJARNIYA                             ..... Petitioner
                                                           Through: Mr. Anurag, Advocate.
                                                           versus
                                          UNION OF INDIA & ORS.                         ..... Respondents
                                                           Through: Mr. Vikrant N Goyal with Ms. Ayushi
                                                                    Garg, Mr. Sarthak Saxena and
                                                                    Mr.Rohit Gupta, Advocates.
                                    34
                                    +     W.P.(C) 306/2022 & CM APPL. 23886/2023
                                          LAC DEEPAK KUMAR SANODIYA (914065-G)..... Petitioner
                                                           Through: Mr.Bharat    Singh,       Dr.     Abhay
                                                                    Upadhaya, Mr.B.P. Vaishnav &
                                                                    Ms.Birjesh Sharma, Advocates.
                                                           versus
                                          UNION OF INDIA AND OTHERS                  ..... Respondents
                                                           Through: Ms.Manisha Agrawal Narain, CGSC
                                                                    with     Ms.Rakshita        Goyal      &
                                                                    Mr.Sandeep      Singh          Somaria,
                                                                    Advocates.
                                    35
                                    +     W.P.(C) 5912/2022
                                          LAC ARUN KUMAR                             ..... Petitioner
                                                           Through: Ms. Chhavi Yadav and Ms. Eti,
                                                                    Advocates for Mr. Ajit Kakkar,
                                                                    Advocate.
                                                           versus
                                          UNION OF INDIA & ORS.                      ..... Respondents
                                                           Through: Mr.Pavan Naran, Mr. HImanshu Sethi
                                                                    and Ms. Aishwarya Chhabra,
                                                                    Advocates for UOI.
                                    36
                                    +     W.P.(C) 7269/2022
                                          LAC RAJESH                                      ..... Petitioner
                                                           Through: Ms. Chhavi Yadav and Ms. Eti,
                                                                    Advocates for Mr. Ajit Kakkar,



                                    W.P.(C) 6108/2021 & connected matters                                                  1
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 10/10/2023 at 22:09:53
                                                                                                                Advocate.
                                                              versus
                                                UNION OF INDIA & ORS.                                                          ..... Respondents
                                                              Through:                                         Mr. Subhash Tanwar, CGSC with
                                                                                                               Mr.Sandeep Mishra & Mr. Ashish
                                                                                                               Choudhary, Advocates for UOI.
                                    37
                                    +           W.P.(C) 12182/2022
                                                ASHISH MISHRA & ANR.                                                             ..... Petitioners
                                                                 Through:                                      Mr. Madhav Bhatia, Mr. Aditya
                                                                                                               Pandey, Mr. Prakash Pandey and
                                                                                                               Mr.Shreshth Arya, Advocates.
                                                              versus
                                                UNION OF INDIA & ORS.                                                             ..... Respondents
                                                              Through:                                         Mr.    Anurag       Ahluwalia      and
                                                                                                               Mr.Abhigyan Siddhant, Advocates for
                                                                                                               respondent Nos. 1 to 7/ UOI.
                                                CORAM:
                                                HON'BLE MR. JUSTICE SANJEEV SACHDEVA
                                                HON'BLE MR. JUSTICE MANOJ JAIN
                                                                                      ORDER
                                    %                                                 09.10.2023

                                                List on 16.11.2023.



                                                                                                                           SANJEEV SACHDEVA, J




                                                                                                                                   MANOJ JAIN, J
                                    OCTOBER 9, 2023/kd




                                    W.P.(C) 6108/2021 & connected matters                                                                          2

This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 10/10/2023 at 22:09:53