Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 693(5)] [Section 693] [Entire Act] State of Maharashtra - Subsection Section 693(5)(iii) in The Maharashtra Shops and Establishments Act, 1948 (iii)The proposed exemption is only from the Section 19(1) of