Himachal Pradesh High Court
State Of Hp vs . Daljeet Singh on 12 July, 2023
Bench: Tarlok Singh Chauhan, Satyen Vaidya
State of HP Vs. Daljeet Singh Cr. Appeal No. 429 of 2018 .
12.7.2023 Present:- Mr. Anup Rattan, Advocate General, with Mr. I.N.Mehta and Mr. Y. W. Chauhan, Sr. Additional Advocates General, Mr. Ramakant Sharma, Ms. Sharmila Patial, Additional Advocates General and Ms. Priyanka Chauhan, Deputy Advocate General, for appellant.
Mr. P.M. Negi, Advocate, for the respondent.
Heard in part. List for continuity on 19.7.2023.
(Tarlok Singh Chauhan) Judge [[ (Satyen Vaidya) Judge 12th July, 2023 (Guleria) ::: Downloaded on - 13/07/2023 20:33:53 :::CIS