Section 160(2) in The Rules of Procedure and Conduct of Business in Rajasthan Legislative Assembly, 1959
(2)If objection to leave being granted is taken, the Speaker shall request those members who are in favour of leave being granted to rise in their places, and if not less than ten members rise accordingly, the Speaker shall declare that leave is granted. If less than ten members rise, the Speaker shall inform the member that he has not the leave of the House.