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[Cites 0, Cited by 0] [Section 44(5)] [Section 44] [Entire Act]

State of West Bengal - Subsection

Section 44(5)(c) in West Bengal Trade Unions Rules, 1998

(c)Immediately before the commencement of the poll, the Presiding Officer shall demonstrate to the polling agent and other persons present that the ballot box bears the label referred to in clause (b).