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[Cites 0, Cited by 0] [Section 77(2)] [Section 77] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 77(2)(h) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014

(h)The development of infrastructure to establish consumers or farmers markets and the procedure for the sale of Horticultural produce by the producer direct to the consumer in the market area under section 23 (1).