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Orissa High Court

Dr. Ram Shankar Raiguru vs Chairman Opsc And Others .... Opposite ... on 1 November, 2021

Author: B.R. Sarangi

Bench: B.R. Sarangi

                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                           WPC (OA) No. 1835 of 2017

            Dr. Ram Shankar Raiguru             ....                    Petitioner
                                                     Mr. P.K. Mohapatra, Adv.
                                            -Versus -
            Chairman OPSC and others           ....              Opposite Parties


                     CORAM:
                      DR. JUSTICE B.R. SARANGI
                                       ORDER

01.11.2021 Order No. This matter is taken up through hybrid mode.

03

2. Mr. N.K. Praharaj, learned Standing Counsel seeks time to comply the order dated 30.09.2021 by the next date.

3. List after two weeks.

(Dr. B.R. Sarangi) Judge Ashok Page 1 of 1