Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 110(1)] [Section 110] [Entire Act]

State of Tamilnadu - Subsection

Section 110(1)(y) in Tamil Nadu Maritime Board Act, 1995

(y)the form in which such securities delivered for renewal, conversion, consolidation or sub-division are to be receipted;