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[Cites 0, Cited by 0] [Section 423(3)] [Section 423] [Entire Act]

State of Odisha - Subsection

Section 423(3)(a) in The Orissa Municipal Corporation Act, 2003

(a)any flagstaff, pole, vane or weather cock, unless adapted or used wholly or in part for the purpose of any advertisement, announcement or direction; or