Delhi High Court - Orders
Intercontinental Great Brands Llc vs Parle Product Private Limited on 20 December, 2023
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~48
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 64/2021, I.As. 25252/2023 & 25808/2023
INTERCONTINENTAL GREAT BRANDS LLC ...... Plaintiff
Through: Mr. C.M. Lall, Sr. Advocate with
Ms. Nancy Roy, Advocate.
versus
PARLE PRODUCT PRIVATE LIMITED ..... Defendant
Through: Mr. J Sai Deepak, Mr. N. K.
Bhardwaj & Mr. Bikash Ghorai,
Advocates
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 20.12.2023
1. This hearing has been done through hybrid mode.
2. The matter has been listed on transfer in the typed supplementary list.
3. At the request of ld. Counsels for the parties, list this matter on 21st December, 2023 before the Roster Bench.
PRATHIBA M. SINGH, J.
DECEMBER 20, 2023 Rahul/kt This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 23/12/2023 at 01:13:12