Section 2(40) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

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State of Uttar Pradesh - Subsection

Section 2(40) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(40)[ "Panchayat Area" in relation to - [Added by U.P. Act No. 9 of 1994.]

(a)a Kshettra Panchayat means-a territorial area of the Kshettra Panchayat; and

(b)a Zila Panchayat means the territorial area of a Zila Panchayat]