Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] Securities And Exchange Board Of India - Subsection Section 34(a) in Securities and Exchange Board of India (Alternative Investment Funds) Regulations, 2012 (a)requiring an Alternative Investment Fund not to launch new schemes or raise money from investors for a particular period;
