Supreme Court - Daily Orders
Principal Commissioner Of Income Tax 1 vs M/S Panchsheel Colonizers Pvt. Ltd. on 18 February, 2019
Bench: A.K. Sikri, S. Abdul Nazeer
ITEM NO.23 COURT NO.2 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 2739/2019
(Arising out of impugned final judgment and order dated 20-02-2018
in DBITA No. 3/2018 passed by the High Court Of Judicature For
Rajasthan At Jaipur)
PRINCIPAL COMMISSIONER OF INCOME TAX 1 Petitioner(s)
VERSUS
M/S PANCHSHEEL COLONIZERS PVT. LTD. Respondent(s)
(FOR ADMISSION and I.R. and IA No.25400/2019-CONDONATION OF DELAY
IN FILING and IA No.25401/2019-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT )
Date : 18-02-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE S. ABDUL NAZEER
For Petitioner(s) Ms. Sonia Mathur, Sr. Adv.
Ms. Rukhmini Bobde, Adv.
Ms. Diksha Rai, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned subject to the payment of Rs. 10,000/- to be paid to the Supreme Court Legal Services Committee within two weeks.
Issue notice.
(ASHWANI KUMAR) Signature Not Verified (RAJINDER KAUR) COURT MASTER (SH) Digitally signed by ASHWANI KUMAR Date: 2019.02.19 BRANCH OFFICER 16:32:32 IST Reason: