Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of West Bengal - Subsection

Section 12(5) in Kolkata Municipal Corporation Building Rules, 2009

(5)All notices shall either be delivered by hand or sent under certificate of posting or by pre-paid Registered Post with A/D.