Section 40 in The West Bengal Standards Of Weights And Measures (Enforcement) Act, 1958
40. [ Saving. [Section 40 inserted by W.B. Act 10 of 1965.]
- Nothing in this Act shall apply to weights or measures or weighing instruments or measuring instruments used by or in any unit or establishment of the naval, military or air forces or any other armed forces of the Union referred to in Entry 2 of List I of the Seventh Schedule to the Constitution of India.]
