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State of Maharashtra - Section

Section 7 in The Maharashtra Specified Co-operative Societies Elections to Committees Rules, 1971

7. Final list of voters.

- Copies of the final list of voters of every society, shall be displayed on the notice board of offices of the Collector, the District Deputy Registrar and the society.When the voters' list was prepared, the name of the voter was excluded from the voters' list, at that time objection was not taken at the time of provisional list or final list.The Petitioner can have remedy by way of election petition under section 144 T and not under Rules 5 and 7 of the Maharashtra Specified Co-operative Societies (Election to Committees) Rules, 1971.