Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Telangana - Section Section 81 in Telangana Value Added Tax Act, 2005 81. Repeal of Ordinance 1 of 2005. - The Andhra Pradesh Value Added Tax Ordinance, 2005 is hereby repealed.
