Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 14(6) in The Jammu and Kashmir State Agricultural Produce Marketing (Regulation) Act, 1997

(6)If within the period mentioned in sub-section (5) the market committee is not newly constituted the market committee shall on the expiry of such period be deemed to have been dissolved.