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[Cites 0, Cited by 0] [Section 38(3)] [Section 38] [Entire Act]

Union of India - Subsection

Section 38(3)(c) in The Merchant Shipping (Prevention of Pollution by Oil from Ships) Rules, 2010

(c)all ports having ship repair yards or tank cleaning facilities shall fiVe sufficient reception facilities to receive all residues and oily mixtures which remain on board for disposal from ships prior to entering such yards or facilities;