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Rajasthan High Court - Jaipur

Doongar Singh Sankhala And Ors vs State Of Raj And Ors on 2 July, 2018

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Civil Miscellaneous Appeal No. 895/2018

                                   Doongar Singh Sankhala And Ors
                                                                                             ----Appellants
                                                                      Versus
                                   State Of Raj And Ors
                                                                                         ----Respondents

For Appellant(s) : Mr. M.C. Gupta For Respondent(s) : Mr. Brij Kishore Sharma HON'BLE MR. JUSTICE BANWARI LAL SHARMA Order 02/07/2018 Learned counsel for the appellants submits that respondent filed reply to stay application today itself, therefore some time may be given so that he may complete his instructions.

In view of it, time prayed for is allowed. List again after two weeks, as prayed for.

(BANWARI LAL SHARMA),J S. Kumawat/25 Powered by TCPDF (www.tcpdf.org)