Rajasthan High Court - Jaipur
Doongar Singh Sankhala And Ors vs State Of Raj And Ors on 2 July, 2018
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Miscellaneous Appeal No. 895/2018
Doongar Singh Sankhala And Ors
----Appellants
Versus
State Of Raj And Ors
----Respondents
For Appellant(s) : Mr. M.C. Gupta For Respondent(s) : Mr. Brij Kishore Sharma HON'BLE MR. JUSTICE BANWARI LAL SHARMA Order 02/07/2018 Learned counsel for the appellants submits that respondent filed reply to stay application today itself, therefore some time may be given so that he may complete his instructions.
In view of it, time prayed for is allowed. List again after two weeks, as prayed for.
(BANWARI LAL SHARMA),J S. Kumawat/25 Powered by TCPDF (www.tcpdf.org)