Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 43(2)] [Section 43] [Entire Act]

State of Punjab - Subsection

Section 43(2)(xix) in The Punjab Agricultural Produce Markets Act, 1961

(xix)the preparation and submission for sanction of an annual budget and the reports and returns to be furnished by the Board or Committees ;