Bombay High Court
Lalit Agrawal vs The Breach Candy Swimming Bath Trust And ... on 18 February, 2020
Bench: S.J. Kathawalla, Milind N. Jadhav
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
APPEALS NO. 158 OF 2017
In
NOTICE OF MOTION (SUITS) 1022 OF 2014
Dipesh Mehta And 3 Ors. ....Petitioner
V/S
Gerald Shirley And 3 Ors. ....Respondent
WITH APPEALS NO. 324 OF 2014 In NOTICE OF MOTION (SUITS) 1022 OF 2014 Dipesh Mehta And 5 Ors ....Petitioner V/S Gerald Shirley And 3 Ors ....Respondent WITH APPEALS NO. 323 OF 2014 In NOTICE OF MOTION (SUITS) 202 OF 2014 Dipesh Mehta And 8 Ors. ....Petitioner V/S Gerald Shirley And 8 Ors. ....Respondent WITH NOTICE OF MOTION (APPEALS) NO. 1036 OF 2017 In APPEALS 158 OF 2017 Dipesh Mehta And 3 Ors. ....Petitioner Page 1/4 ::: Uploaded on - 18/02/2020 ::: Downloaded on - 21/02/2020 04:23:14 ::: V/S Gerald Shirley And 3 Ors. ....Respondent WITH NOTICE OF MOTION (APPEALS) NO. 1030 OF 2017 In APPEALS 158 OF 2017 Dipesh Mehta And 3 Ors. ....Petitioner V/S Gerald Shirley And 3 Ors. ....Respondent WITH APPEALS NO. 347 OF 2016 In NOTICE OF MOTION (SUITS) 1022 OF 2014 Lalit Agrawal ....Petitioner V/S The Breach Candy Swimming Bath Trust And 9 ....Respondent Ors.
WITH NOTICE OF MOTION (APPEALS) NO. 71 OF 2019 In APPEALS 347 OF 2016 Lalit Agrawal ....Petitioner V/S The Breach Candy Swimming Bath Trust And 9 ....Respondent Ors.
WITH NOTICE OF MOTION (APPEALS) NO. 70 OF 2019 In Page 2/4 ::: Uploaded on - 18/02/2020 ::: Downloaded on - 21/02/2020 04:23:14 ::: APPEALS 158 OF 2017 Dipesh Mehta And 3 Ors. ....Petitioner V/S Gerald Shirley And 3 Ors. ....Respondent WITH NOTICE OF MOTION (APPEALS) LODGING NO. 833 OF 2019 In APPEALS 158 OF 2017 Dipesh Mehta And 3 Ors. ....Petitioner V/S Gerald Shirley And 6 Ors And Bhavin Soonderji ....Respondent (applicant) WITH NOTICE OF MOTION (APPEALS) LODGING NO. 811 OF 2019 In APPEALS 158 OF 2017 Dipesh Mehta And 3 Ors. ....Petitioner V/S Gerald Shirley And 3 Ors. ....Respondent Mr Rumi Mirza, with Mr.Kaushal Thakker & Ms.Jinal Shah i/by Prashant P Kulkarni, for the Appellants in APP 158/2017, 323/2014 and 324/2014 and for Applicants in NMAL/811/2019 & for Respondents Nos. 5 to 9 in APP/347/2016.
Mr Shiraz Rustomjee, Senior Advocate, with Archit Jayakar, i/b Jayakar & Partners, for the Applicants in NMA/70/2019 & for Respondents Nos. 1 to 4 in NMAL/811/2019.
Page 3/4 ::: Uploaded on - 18/02/2020 ::: Downloaded on - 21/02/2020 04:23:14 :::Mr. Aditya Pratap for applicant in NMA/70/2019. Mr Sharan Jagtiani, Sr. Counsel with Archit Jayakar & Ms Divya Tyagi, i/b Jayakar & Partners, for the Applicants in NMA/71/2019 & for respondent no. 2 to 5 in APP/347/2016. Mr Chirag Mody a/w Mr.Gaurav Mehta and Ms.Prachi Garg i/b DSK Legal for Respondent No. 5 in APP/158/2017 & Appellants in APP/347/2016. HB Takke, AGP for the State.
CORAM : S.J. KATHAWALLA & MILIND N. JADHAV, JJ DATE : 18th February, 2020 P.C. :
Stand over to 21/02/2020 at 03.00 p.m. ( ASSOCIATE ) Page 4/4 ::: Uploaded on - 18/02/2020 ::: Downloaded on - 21/02/2020 04:23:14 :::