Section 16(2)(iv) in The Sikh Gurdwaras Act, 1925

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Union of India - Subsection

Section 16(2)(iv) in The Sikh Gurdwaras Act, 1925

(iv)was established in memory of a Sikh martyr, saint or historical person and [was] [Substituted for the word [is] by Punjab Act 3 of 1930, section 3(i).] used for such worship by Sikhs, [before and at the time of the presentation of the petition under sub-section (1) of Section 7]; or

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Union of India - Subsection

Section 16(2)(iv) in The Sikh Gurdwaras Act, 1925