Delhi High Court - Orders
Petitioner U/S 151 Cpc For Ex-Parte Ad ... vs Dda & Anr on 2 August, 2021
Author: Asha Menon
Bench: Asha Menon
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M) 448/2020, CM APPLs. 22201/2020 (by the petitioner u/S
151 CPC for filing additional documents) & 22202/2020 ( by the
petitioner u/S 151 CPC for ex-parte ad interim stay)
ISHWAR SINGH ..... Petitioner
Through Mr. S. S. Panwar, Adv.
versus
DDA & ANR. ..... Respondents
Through Ms. Arti Bansal, Adv. for DDA
CORAM:
HON'BLE MS. JUSTICE ASHA MENON
ORDER
% 02.08.2021 [VIA VIDEO CONFERENCING]
1. Reply of respondent no.1 is already on record. Copy has been supplied to learned counsel for the petitioner, who seeks time to file rejoinder. Let the same be filed within two weeks, with advance copy to learned counsel for respondent No.1.
2. List on 22nd November, 2021.
3. The order be uploaded on the website forthwith.
ASHA MENON, J AUGUST 02, 2021/ms Signature Not Verified Signed By:MANJEET KAUR Signing Date:03.08.2021 15:00:43