Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Andhra Pradesh - Subsection Section 2(2) in Andhra Pradesh Aquaculture Seed (Quality Control) Rules, 2006 (2)Words and expressions used herein and not defined but defined in the Andhra Pradesh Aquaculture Seed (Quality Control) Act, 2006 shall have the meaning respectively assigned to them in the Act.
