Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(5) in The Private Security Agencies Central Model Rules, 2006

(5)All the agencies shall submit a list of successful trainees to the Controlling Authority in the manner prescribed by it.