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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(5) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulations, 2016

(5)Medium term open access & short term open access shall be granted if the resultant power flow can be accommodated in the existing transmission/ distribution system or the transmission / distribution system under execution.Provided that no augmentation shall be carried out to the transmission/ distribution system for the sole purpose of granting medium term open access and short term open access.Provided further that construction of a dedicated transmission/ distribution line shall not be construed as augmentation of the transmission/distribution system for the purpose of this regulation.