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[Cites 0, Cited by 0] [Section 482(1)] [Section 482] [Entire Act]

State of Nagaland - Subsection

Section 482(1)(b) in Nagaland Municipal Act, 2001

(b)With fine, which may extend to two thousand and in the case of a continuing contravention, with an additional fine, which may extend to two hundred and fifty rupees for every day during which such contravention continues after conviction for the first of such contravention; or