Supreme Court - Daily Orders
Tulip Brian Miranda vs The State Of Maharashtra on 25 July, 2018
Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud
ITEM NO.804 COURT NO.1 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) ………..Diary No(s).27037/2018
(Arising out of impugned final judgment and order dated 17-07-2018
in WP No.2269/2017 passed by the High Court of Judicature at
Bombay)
TULIP BRIAN MIRANDA Petitioner(s)
VERSUS
THE STATE OF MAHARASHTRA & ORS. Respondent(s)
Date : 25-07-2018 This petition was mentioned today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Petitioner(s) Ms.Heena Khan, Adv.(Mentioned by)
Mr.Dilip Annasaheb Taur, Adv.
For Respondent(s)
UPON being mentioned the Court made the following
O R D E R
List on 30.07.2018 before an appropriate Bench, as per roster, subject to curing of defects, if any.
(Chetan Kumar) (H.S.Parasher)
AR-cum-PS Assistant Registrar
Signature Not Verified
Digitally signed by
SATISH KUMAR YADAV
Date: 2018.07.25
17:23:17 IST
Reason: