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Supreme Court - Daily Orders

Tulip Brian Miranda vs The State Of Maharashtra on 25 July, 2018

Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud

     ITEM NO.804                          COURT NO.1                 SECTION IX

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) ………..Diary No(s).27037/2018

     (Arising out of impugned final judgment and order dated 17-07-2018
     in WP No.2269/2017 passed by the High Court of Judicature at
     Bombay)

     TULIP BRIAN MIRANDA                                             Petitioner(s)

                                                VERSUS

     THE STATE OF MAHARASHTRA & ORS.                                 Respondent(s)

     Date : 25-07-2018 This petition was mentioned today.

     CORAM :
                         HON'BLE THE CHIEF JUSTICE
                         HON'BLE MR. JUSTICE A.M. KHANWILKAR
                         HON'BLE DR. JUSTICE D.Y. CHANDRACHUD

     For Petitioner(s)             Ms.Heena Khan, Adv.(Mentioned by)
                                   Mr.Dilip Annasaheb Taur, Adv.

     For Respondent(s)


                          UPON being mentioned the Court made the following
                                             O R D E R

List on 30.07.2018 before an appropriate Bench, as per roster, subject to curing of defects, if any.

     (Chetan Kumar)                                                (H.S.Parasher)
       AR-cum-PS                                                Assistant Registrar




Signature Not Verified

Digitally signed by
SATISH KUMAR YADAV
Date: 2018.07.25
17:23:17 IST
Reason: