Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] State of Madhya Pradesh - Subsection Section 21(1) in The M.P. Rajya Matsya Vikas Nigam Adhiniyam, 1979 (1)The Nigam shall prepare project for inclusion in programme for obtaining approval of the State Government under Section 25.
