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[Cites 0, Cited by 2] [Section 27] [Entire Act]

State of Tamilnadu - Subsection

Section 27(1) in The Tamil Nadu Buildings (Lease and Rent Control) Act, 1960

(1)Any application made, appeal preferred, or proceeding taken, under this Act by or against any person, may, in the event of his death, be continued by or against his legal representatives.