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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(1)(iii) in Orissa Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulation, 2005

(iii)The application shall be accompanied by a non-refundable application fee of rupees one lakh [per MW] [Inserted vide Orissa Gazette Extraordinary No. 1010, dated 18.7.2006.] for transmission access and rupees fifty thousand [per 500 KW] [Inserted vide Orissa Gazette Extraordinary No. 1010, dated 18.7.2006.] for distribution access payable in the name and in the manner to be decided by the nodal agency;