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Allahabad High Court

Anil Kumar Rai vs Kedar Rai (Deceased) And Others on 29 January, 2018

Author: Bachchoo Lal

Bench: Bachchoo Lal





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 28 of 2013
 

 
Appellant :- Anil Kumar Rai
 
Respondent :- Kedar Rai (Deceased) And Others
 
Counsel for Appellant :- Vinod Sinha,Ashok Malaviya,Dinesh Rai
 
Counsel for Respondent :- Salil Kr. Rai
 

 
Hon'ble Bachchoo Lal,J.
 

Learned Standing Counsel pointed out that Sri Salil Kumar Rai, learned counsel for the respondent no. 2 has been elevated to the Bench of this court.

Issue notice to the respondent no. 2 to engage another counsel.

List after service of notice upon respondent no. 2.

Order Date :- 29.1.2018 Gss