Allahabad High Court
Anil Kumar Rai vs Kedar Rai (Deceased) And Others on 29 January, 2018
Author: Bachchoo Lal
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 31 Case :- SECOND APPEAL No. - 28 of 2013 Appellant :- Anil Kumar Rai Respondent :- Kedar Rai (Deceased) And Others Counsel for Appellant :- Vinod Sinha,Ashok Malaviya,Dinesh Rai Counsel for Respondent :- Salil Kr. Rai Hon'ble Bachchoo Lal,J.
Learned Standing Counsel pointed out that Sri Salil Kumar Rai, learned counsel for the respondent no. 2 has been elevated to the Bench of this court.
Issue notice to the respondent no. 2 to engage another counsel.
List after service of notice upon respondent no. 2.
Order Date :- 29.1.2018 Gss